FATIMA COUTINHO Vs. ANTONIO XAVIER GOMES PEREIRA

JUDGEMENT

(1.) Admit.

(2.) The matter was taken up for final disposal at admission stage itself with consent of parties.

(3.) Heard Shri Gaurish Agni with Advocate J.P. Supekar and N. D'Souza for the Applicants and Shri Sudhin Usgaonkar learned Senior Counsel with Shri Rui Gomes Perreira learned Advocate for the Respondents.