LAWS(BOM)-2023-7-608

SHUSHILA TEUNRAM PARSANI Vs. RAMESH T. PARASANI

Decided On July 31, 2023
Shushila Teunram Parsani Appellant
V/S
Ramesh T. Parasani Respondents

JUDGEMENT

(1.) The present Suit seeks Probate of a Will dtd. 1/2/2001 ("the said Will') said to be last Will and Testament of one Sushiladevi T. Parsani ("the Testatrix').

(2.) The relevant facts are as follows: -

(3.) In the present Suit, the following issues were framed for determination by this Court, viz.