ANJUMAN MOINUT TULBA Vs. EDUCATION OFFICER PRIMARY

JUDGEMENT

(1.) The Writ Petitioner in Writ Petition No. 938 of 2023, Alpa Utpanna Ghatt Mahila Ghruh Udyog Sahakari Udyogig Utpadan Sanstha Ltd ("Mahila Udyog Sanstha") is the intervenor in Writ Petition No. 9556 of 2022. These two petitions are taken up together. In Writ Petition No. 9556 of 2022 there are as many as 40 Petitioners. Some of them are Minority Trusts. These Trusts run one or more of the Petitioner Schools. There is a complicated description of which trust runs what school in paragraph 1.

(2.) The Trust and Schools' Petition seeks the following two reliefs:

(3.) There is a prayer for an interim relief in terms of prayer clause (a).