SERUM INSTITUTE OF INDIA Vs. UNION OF INDIA

Referred Judgements :-

SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
POONA ELECTRIC SUPPLY CO LIMITED BOMBAY IN BOTH THE APPEALS VS. COMMISSIONER OFINCOME TAX BOMBAY CITY I BOMBAY IN BOTH THE APPEALS [REFERRED TO]
NAZERIA MOTOR SERVICE VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BHAGWAN DASS JAIN VS. UNION OF INDIA [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
MALWA BUS SERVICE PRIVATE LIMITED VS. STATE OF PUNJAB [REFERRED TO]
HINDUSTAN GUM AND CHEMICALS LIMITED VS. STATE OF HARYANA [REFERRED TO]
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX HYDERABAD JANAK STEEL TUBES PRIVATE LIMITED VS. P J CHEMICALS LTD [REFERRED TO]
GODHRA ELECTRICITY CO LTD VS. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD [REFERRED TO]
BHAVESH D PARISH VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PONNI SUGARS AND CHEMICALS LTD [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR AND ANOTHER [REFERRED TO]
UNION OF INDIA VS. EXIDE INDUSTRIES LIMITED [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]