LAWS(BOM)-2023-12-211

SHUBHANGI Vs. PRAKASH

Decided On December 21, 2023
Shubhangi Appellant
V/S
PRAKASH Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule made returnable forthwith.

(3.) Heard finally with the consent of the learned counsels for the respective parties.