(1.) Heard learned Counsel Mr. Ganesh Gupta for the Petitioner and Mr. A.R. Patil, APP, for State/Respondent.
(2.) Rule.
(3.) Rule is made returnable forthwith by consent of both the learned Counsel.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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