REGENT COMPUTRONICS PVT. LTD.

Veronica Pimento Appellant

V/S

Desmond Furtado Respondents

Referred Judgements :-

R.K. PARVTHARAJ GUPTA V. K.C. JAYADEVA REDDY [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
AHMMADSAHB ABDUL MILA VS. BIBIJAN [REFERRED TO]
URVASHIBEN & ANR VS. KRISHNAKANT MANUPRASAD TRIVEDI [REFERRED TO]

JUDGEMENT

(1.) Admit.

(2.) Heard Shri R.G. Ramani, learned Senior Advocate for the applicants and Shri C.A. Coutinho, learned Counsel for the respondents.

(3.) The matter was heard finally at the admission stage itself, with the consent of the respective parties and as pointed out in the order dtd. 18/10/2022.

Click here to view full judgment.

VERONICA PIMENTO Vs. DESMOND FURTADO

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address