(1.) Heard Mr.Joaquim Godinho for the appellant.
(2.) This Second Appeal was admitted on 16/12/2011 on the following substantial question of law :-
(3.) The appellant is the original plaintiff, and the respondent is the original defendant in Regular Civil Suit No.161/2000/A/C instituted in the Court of the Civil Judge, Junior Division at Panaji, Goa.