LAWS(BOM)-2023-6-1012

A.V. AMARNATH Vs. IDBI BANK LTD

Decided On June 07, 2023
A.V. Amarnath Appellant
V/S
IDBI BANK LTD Respondents

JUDGEMENT

(1.) List this group of matters for hearing on 27th and 28th July and 3rd and 4/8/2023 after the supplementary board.

(2.) We permit all concerned to file by 19/7/2023 in hard and soft copy--

(3.) These are to be filed in the Registry by 19/7/2023. Soft copies may be made available to the Court Associate on a pen drive.