BANGANGA CHSL Vs. MAHESH GAJANAN NERURKAR

JUDGEMENT

(1.) In the above matter 2 affidavits of cross examination-in- chief dtd. 17/4/2023 and 15/6/2023 are filed on behalf of DW-3. Defendants 3rd witness Mr.Krishnagopal H. Garg (DW-3) is present in Court and administered oath. On S.A. Name:- Mr. Krishnagopal H. Garg Age:- 60 years Address:- A-202, Charkop Avishkar CHS, Plot No.119, Near Haryana Bhavan Sector 6, Charkop, Kandivali West, Mumbai 400067

(2.) Further examination-in-chief of DW-3 by the advocate for the Defendants.

(3.) Affidavit in lieu of examination-in-chief dated 17 th April, 2023 is now shown to me. It is affirmed by me. It bears my signature. The contents of the affidavit are true and correct. The affidavit is therefore marked as "Exhibit D-3/1".