LAWS(BOM)-2023-9-336

M Vs. NAVI MUNICIPAL CORPORATION

Decided On September 12, 2023
M Appellant
V/S
Navi Municipal Corporation Respondents

JUDGEMENT

(1.) Rule. Rule made returnable forthwith.

(2.) All names are concealed for privacy and confidentiality.

(3.) There is a further Affidavit 11/9/2023 of one B. It comes to be filed in the following circumstances.