VIJAY ARJUN BHAGAT Vs. KISAN LAHANU BHAGAT DECEASED

Referred Judgements :-

BABU BHAGWAN DIN VS. GIR HAR SAROOP [REFERRED TO]
MENAKURU DASARATHARAMI REDDI V. DUDAUKURU SUBBA RAO [REFERRED TO]
DATTARAM DEOJI PATIL VS. RAGHUNATH SHANKAR BADVE [REFERRED TO]
BALA SHANKAR MAMA SHANKAR VS. CHARITY COMMISSIONER [REFERRED TO]
NATHMAL V. BANSILAL [REFERRED TO]
PUJARI LAKSHMANA GOUNDAN AND ANR. V. SUBRAMANIA AYYAR [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
DEOKI NANDAN VS. MARLIDHAR [REFERRED TO]
DEOKI NANDAN VS. MARLIDHAR [REFERRED TO]
STATE OF BIHAR VS. CHARUSILA DASI [REFERRED TO]
POOHARI FAKIR SADAVARTHY OF BONDILIPU RAM VS. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS [REFERRED TO]
HARI BHANU MAHARAJ OF BARODA VS. CHARITY COMMISSIONER AHMEDABAD [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
R N GOSAIN VS. YASHPAL DHIR [REFERRED TO]
RAMESH CHAND SHARMA VS. UDHAM SINGH KAMAL [REFERRED TO]
RAGHO SINGH VS. MOHAN SINGH [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
KEKI PESTONJI JAMADAR VS. KOHODADAD MERWAN IRANI [REFERRED TO]
BASHIR BABUMIYA INAMDAR VS. MUSLIM MISGAR JAMAT [REFERRED TO]
GANGADHAR AMBADAS PARASHARE VS. MAHADEO AMBADAS PARASHARE [REFERRED TO]
MAHIBUBI ABDUL AZIZ VS. SAYED ABDUL MAJID [REFERRED TO]
KESHAV NARAYAN BHARTI VS. STATE OF MAHARASHTRA [REFERRED TO]
VITHALRAO SAMBHAJIRAO KHARPADI VS. MOTIRAM NARSINGRAO BIRAJDAR [REFERRED TO]
NATHMAL TANNALAL JANU VS. BANSILAL CHANDULAL JAJU [REFERRED TO]
MAHARASHTRA GANDHI SMARAK NIDHI VS. GANDHI SMARAK NIDHI CENTRAL [REFERRED TO]
STATE OF PUNJAB VS. DHANJIT SINGH SANDHU [REFERRED TO]
SHANKARLAL SANDHURAM MASTER VS. KEDARGIR GURU HARIGIR [REFERRED TO]
PRABHAKARA ADIGA VS. GOWRI AND OTHERS [REFERRED TO]