LAWS(BOM)-2023-6-229

SOPAN ANKUSH BEMBADE Vs. STATE OF MAHARASHTRA

Decided On June 13, 2023
Sopan Ankush Bembade Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) Notice.

(2.) Learned AGP waives service for respondents no. 1 to 4, Mr. Yadav waives service for respondent no. 5. Mr. Patil h/f. Mr. Bondar waives service for respondent no. 6 and Mr. Nikam waives service for respondent no. 7.

(3.) Heard both sides.