ABDUL SALIM Vs. RANA

Referred Judgements :-

MINU ROUT AND ANR. VS. SATYA PRADYUMNA MOHAPATRA AND ORS. [REFERRED TO]
SANJAY KUMAR VS. ASHOK KUMAR AND ANR. [REFERRED TO]
STATE OF HARYANA VS. JASBIR KAUR [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
RAJ KUMAR VS. AJAY KUMAR [REFERRED TO]
K. SURESH VS. NEW INDIA ASSURANCE CO. LTD [REFERRED TO]
SYED SADIQ VS. DIVISIONAL MANAGER, UNITED INDIA INS. CO. [REFERRED TO]
MUNNA LAL JAIN AND ORS. VS. VIPIN KUMAR SHARMA AND ORS. [REFERRED TO]
SHIVAKUMAR M. VS. THE MANAGING DIRECTOR, BMTC [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
HEM RAJ VS. ORIENTAL INSURANCE CO. LTD. AND ORS. [REFERRED TO]