(1.) Heard.
(2.) Petitioner is appointed on the establishment of respondent 3 - School as Peon vide order dtd. 22/1/2018.
(3.) The Management forwarded the proposal seeking approval to the appointment of the petitioner to the Education Officer.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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