LAWS(BOM)-2023-6-26

PRAKASHCHANDRA DEOKARANJI BHOOT Vs. MANOHARLAL DEOKARANJI BHOOT

Decided On June 12, 2023
Prakashchandra Deokaranji Bhoot Appellant
V/S
Manoharlal Deokaranji Bhoot Respondents

JUDGEMENT

(1.) Rule. Rule made returnable forthwith. Heard finally by consent of both the learned counsel for the parties.