JPS REALTORS PRIVATE LIMITED Vs. STATE OF GOA

Referred Judgements :-

PADFIELD VS. MINISTER OF AGRICULTURE,FISHERIES AND FOOD [REFERRED TO]
R VS. SECRETARY OF STATE FOR FOREIGN AND COMMONWEALTH AFFAIRS [REFERRED TO]
NAZIR AHMAD VS. KING EMPEROR [REFERRED TO]
U.P. POWER CORPORATION LTD. AND ANR. VS. SANT STEELS AND ALLOYS (P) LTD. AND ORS. [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. SODHA SULCHDEV SINGH [REFERRED TO]
DEEP CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
BACHHITTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
STATE OF BIHAR VS. KRIPALU SHANKAR [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. KISHAN [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. R HANUMAIAH [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
RAJASTHAN HOUSING BOARD VS. G S INVESTMENTS [REFERRED TO]
PANCHAM CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
SETHI AUTO SERVICE STATION VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTARANCHAL VS. SUNIL KUMAR VAISH [REFERRED TO]
A P DAIRY DEVELOPMENT CORPORATION VS. B NARASIMHA REDDY [REFERRED TO]
CHAIRMAN, LIC OF INDIA VS. A. MASILAMANI [REFERRED TO]
LALARAM VS. JAIPUR DEVELOPMENT AUTHORITY [REFERRED TO]