MILIND SOPANRAO WAGHMARE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) We have heard the parties for some time on the question of law. Dr Saraf seeks time to file an Affidavit in Reply. It is to be filed and served by 8/8/2023. We do not think response affidavits will be required.

(2.) We list the matters on 11/8/2023.

(3.) Dr Saraf is also requested to keep available a copy of all the Government Resolutions resorted to in the Petitions, along with official translations for ease of quoting or extracting in the body of the judgment itself.