GS ENTERTAINMENT PVT LTD Vs. IDBI BANK LTD

JUDGEMENT

(1.) Mentioned. Not on Board. Taken on Board.

(2.) The matter is covered by our order regarding the Reserve Bank of India's Master Circular on fraud accounts. The order dtd. 19/6/2023 in Writ Petition (L) No. 15240 of 2023 reads thus:

(3.) Accordingly, there will be the same order in this matter as well.