SHIRISH BHASKAR SATHAYE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) It is with great dismay that we note the complete non- compliance by the State Government in its Housing and Special Assistance Department with an order of this Court of 20/8/2022.

(2.) The Writ Petition itself was of 2013. It was disposed of on 20/8/2022 with the following order:

(3.) Nothing happened.