(1.) Heard the learned Counsel for the parties.
(2.) This is an application for pre-arrest bail in connection with C.R.No.103 of 2023 with Deccan Police Station, Pune for the offences punishable under Ss. 143, 147, 149, 323, 387, 427, 452, 504, 506 of Indian Penal Code, 1860.
(3.) The first informant is the wife of applicant No.3. Applicant No.1 claims to be the legal adviser of Nikita Hospitality LLP. Applicant No.2 claims to be working as an Account Assistant in the said company of the first informant and the Applicant No.3.