MILDRED STANLEY PEREIRA Vs. STANLEY VICTOR PEREIRA

JUDGEMENT

(1.) Mentioned. Taken out of turn.

(2.) In the above matter, the order dated 16 th June, 2023 has been brought to our attention. The order records as under:- "P.C.:

(3.) Pursuant to this order, the learned advocate appearing on behalf of the husband has brought a Demand Draft of Rs.8,00,000.00 today and has handed over the same to the learned advocate appearing on behalf of the wife. The learned advocate has accepted the said Demand Draft.