LAWS(BOM)-2023-11-22

SAANIA SAYED Vs. STATE PUBLIC INFORMATION OFFICER

Decided On November 02, 2023
Saania Sayed Appellant
V/S
STATE PUBLIC INFORMATION OFFICER Respondents

JUDGEMENT

(1.) Heard Mr. Agha, learned Counsel for the Petitioner.

(2.) Vide order dtd. 8/9/2023, this Court passed the following order:-

(3.) It was made clear that if the Respondents fail to appear, the matter will be taken up for passing appropriate orders.