PREETI WAMAN LOTLIKAR Vs. GOA MEDICAL COLLEGE

JUDGEMENT

(1.) The petitioner is challenging the selection of respondent no. 4 to the post of Physiotherapist.

(2.) The prayers in the petition are as under:

(3.) Heard Mr. Nigel Da Costa Frias, learned counsel for the petitioner and Mr. Deep D. Shirodkar, learned Additional Government Advocate for respondents no. 1 to 3.