IFTEKHARULLAH BAIG SAIDULLAH BAIG Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard the learned Advocate for the petitioners, learned AGP and the learned Advocate for respondent no.2/Wakf Board.

(2.) The following issues were referred to the Full Bench.

(3.) After considering the arguments and the law, the issues have been answered in concluding the paragraph nos. 31 and 45 as under :