(1.) Rule. Rule returnable forthwith.
(2.) Prayer clauses (a) and (b) of the Petition at pages 24 and 25 read:
(3.) But these will require some moulding for the reasons that will shortly become apparent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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