SANJAY KRUSHNA KATKAR Vs. STATE OF MAHARASHTRA

Referred Judgements :-

LORD MACMILLAN IN LONDON AND NORTH EASTERN RAILWAY CO. VS. BERRIMAN [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR AND ORS. [REFERRED TO]
TOLARAM RELUMAL VS. STATE OF BOMBAY [REFERRED TO]
MARRICHANDRASHEKHARRAO VS. DEAN GETH G S MEDICAL COLLEGE [REFERRED TO]
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA VS. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. APPA BALU INGALE [REFERRED TO]
ACTION COMMITTEE ON ISSUE OF CASTE CERTIFICATE TO SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF MAHARASHTRA VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM KISHNA BA LOTHIA [REFERRED TO]
VALSAMMA PAUL MRS KERALA PUBLIC SERVICE COMMISSION VS. COCHIN UNIVERSITY:DR KANJAMMA ALEX [REFERRED TO]
S PUSHPA VS. SIVACHANMUGAVELU [REFERRED TO]
SUBHASH CHANDRA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [REFERRED TO]
LALU PRASAD YADAV VS. STATE OF BIHAR [REFERRED TO]
THE BANGALORE TURF CLUB LTD VS. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
NATIONAL CAMPAIGN ON DALIT HUMAN RIGHTS & ORS. VS. UNION OF INDIA & ORS. [REFERRED TO]
DR. SUBHASH KASHINATH MAHAJAN VS. STATE OF MAHARASHTRA [REFERRED TO]
BIR SINGH VS. DELHI JAL BOARD & ORS [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS VS. STATE OF KERALA & ORS [REFERRED TO]
PRATHVI RAJ CHAUHAN VS. UNION OF INDIA [REFERRED TO]
BHADAR RAM (D) THR. LRS VS. JASSA RAM [REFERRED TO]