(1.) Being aggrieved by the judgment and order dtd. 16/07/2022 passed by the learned District Judge No. 18, Nagpur in Regular Civil Appeal No. 110/2021 whereby the Appeal filed by the Respondent came to be allowed, the Appellant has filed the present Second Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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