LAWS(BOM)-2023-7-338

ARUN SURYANATH SINGH Vs. STATE OF MAHARASHTRA

Decided On July 10, 2023
Arun Suryanath Singh Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) None appears for the Petitioner.

(2.) I have gone through record with the assistance of learned APP.

(3.) Rule. Rule made returnable forthwith.