LAWS(BOM)-2023-2-272

PREETAM BALIRAM NANDESHWAR Vs. GOA PUBLIC SERVICE COMMISSION

Decided On February 07, 2023
Preetam Baliram Nandeshwar Appellant
V/S
GOA PUBLIC SERVICE COMMISSION Respondents

JUDGEMENT

(1.) Heard Mr Pranay Kamat for the Petitioner, Mr Dattaprasad Lawande, who appears along with Mr Pradosh Dangui for Respondent No.1 and Mr Shubham Priolkar, learned Addl. Govt. Advocate for Respondents No.2 and 3.

(2.) The Petitioner complains about the Computer Based Recruitment Test (CBRT) conducted by the Goa Public Service Commission (GPSC) as a part of the selection process for the Assistant Professor in Mathematics post. Additionally, he complains that 22 out of 50 questions were out of the syllabus. He has also placed on record the opinions of two experts which concur with the Petitioner's opinion about the 22 questions being out of the syllabus.

(3.) The Deputy Secretary of the GPSC has filed an affidavit. To this affidavit, she has annexed general instructions to the candidates. Clauses 8.3 and 8.4 of these instructions are relevant, and the same are transcribed below for the convenience of reference :