(1.) Admit.
(2.) Heard Ms Asha Desai for the Applicant and Mr.Clayton Fonseca for the Respondent.
(3.) With consent of both the learned Counsel, the matter is taken up for final disposal at the admission stage itself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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