LAWS(BOM)-2023-2-281

SURENDRA GAJANAN SAMANT Vs. SHAMSUNDAR MAHADEV SAMANT

Decided On February 13, 2023
Surendra Gajanan Samant Appellant
V/S
Shamsundar Mahadev Samant Respondents

JUDGEMENT

(1.) Heard Mr. Surendra Gajanan Samant, in person.

(2.) Mr. Samant seeks a review of the order dtd. 13/2/2020 by which the coordinate Bench comprising (Dama Seshadri Naidu and Nutan D. Sardessai, JJ) declined to hear the Petitioner Mr. Samant, in person in Writ Petition No. 37 of 2020.

(3.) Before the above Division Bench made the order dtd. 13/2/2020, the same Division Bench made the following order on 23/1/2020.