(1.) Heard.
(2.) Rule. Rule is made returnable forthwith.
(3.) Mr. Sapkal instructed by Mr. P.S. Patil, Additional Government Pleader waives service for the respondent-State in writ petition no. 13310 of 2022 and 13311 of 2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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