(1.) Leave granted to add name of petitioner No.12 in the array of party. The addition to be carried out forthwith.
(2.) Issue notice to the respondents, returnable in three weeks.
(3.) Mr. S.A. Ashirgade, learned Additional Government Pleader waives notice for respondent No.1.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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