REGIONAL MANAGER Vs. PUNYA COAL ROAD LINES

Referred Judgements :-

RAM SINGH VS. GRAM PANCHAYAT MEHAL KALAN [REFERRED TO]
SALEEM BHAI VS. STATE OF MAHARASHTRA [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
MAYUR LTD VS. VESSEL M V FORTUNE EXPRESS [REFERRED TO]
NAHAR INDUSTRIAL ENTERPRISES LTD VS. HONG KONG AND SHANGHAI BANKING CORPORATION [REFERRED TO]
SUDHIR SHANTILAL MEHTA VS. C B I [REFERRED TO]
VENTURE GLOBAL ENGINEERING VS. SATYAM COMPUTER SERVICES LTD [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
YUTH DEVELOPMENT CO OPERATIVE BANK LTD VS. BALASAHEB DINKARRAO SALOKHE [REFERRED TO]
PUNJAB NATIONAL BANK VS. SHAIKH JUMMAN SHAIKH GULJAR [REFERRED TO]
STATE BANK OF INDIA VS. SAGAR [REFERRED TO]
JAGDISH SINGH VS. HEERALAL [REFERRED TO]
P V GURU RAJ REDDY VS. P NEERADHA REDDY [REFERRED TO]
ICICI BANK LIMITED VS. ANIL PRINTERS LIMITED AND ORS. [REFERRED TO]
ALLAHABAD BANK, NAGPUR VS. HEMANTKUMAR S/O OMPRAKASH MALPANI [REFERRED TO]
PADMA ASHOK BHATT VS. ORBIT CORPORATION LTD. AND OTHERS [REFERRED TO]
SREE ANANDHAKUMAR MILLS LTD VS. INDIAN OVERSEAS BANK & ORS [REFERRED TO]
PAWAN KUMAR VS. BABULAL [REFERRED TO]
MADHAV PRASAD AGGARWAL VS. AXIS BANK LTD [REFERRED TO]
SHAKTI BHOG FOOD INDUSTRIES LTD. VS. CENTRAL BANK OF INDIA [REFERRED TO]
ELECTROSTEEL CASTINGS LIMITED VS. UV ASSET RECONSTRUCTION COMPANY LIMITED [REFERRED TO]
M/S. SREE SURYA DEVELOPERS AND PROMOTERS / M/S. RAJA PUSHPA PROPERTIES PVT. LTD. VS. N. SAILESH PRASAD [REFERRED TO]