(1.) We have heard the learned counsel for the petitioners.
(2.) The contempt is alleged of the order passed by this Court in Writ Petition Nos.1007 of 2013 with 1006 of 2013 dated 16 th March, 2017.
(3.) This Court passed the following order on 16/3/2017: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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