(1.) Criminal Application (Bail) No. 30 of 2022 is filed by the Applicant-Hardeep Singh seeking regular bail, and who hereinafter is referred to as "Applicant No. 2 ". He has also filed Criminal Misc. Application No. 91 of 2022 seeking to be released on interim bail in view of certain subsequent developments more particularly set out in the Criminal Misc. Application.
(2.) Criminal Application (Bail) No. 29 of 2022 is filed by the Applicant-Ankur @ Rahul Khanna also seeking regular bail, and who is hereinafter referred to as "Applicant No. 1 ". Applicant No. 1 has also filed Criminal Misc. Application No. 92 of 2022 seeking interim bail in view of certain subsequent events/developments.
(3.) Since the facts in both the cases are identical, all the above matters are disposed of by this common judgment and order.