LAWS(BOM)-2023-6-1198

PVR LTD. Vs. PROETUS VENTURES LLP

Decided On June 16, 2023
PVR LTD. Appellant
V/S
Proetus Ventures Llp Respondents

JUDGEMENT

(1.) The present order will dispose of the following:-

(2.) Before dealing with the rival contentions, it is useful to set out the following facts as stated in the Plaint: -

(3.) It was thus that the Plaintiff filed the present Suit. SUBMISSIONS OF MR. DESAI ON BEHALF OF THE PLAINTIFF