SANJAY BABURAO SHETE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) This Petition can be disposed of immediately. Hence Rule, returnable forthwith.

(2.) The Petitioner is a graduate of the University of Mumbai. He is a member of the Bombay Physical Culture Association ("BPCA") Educational Institution. The short point involved in this Petition is the apparent rejection by the Mumbai University of the Petitioner's nomination form to the University Senate only for want of what is called a National Assessment and Accreditation Council ("NAAC") Certificate, i.e., the certificate by the 7th Respondent which is the National Assessment and Accreditation Council, New Delhi.

(3.) At page 113, we are shown an e-mail by the NAAC to the Principal of the BPCA's College of Physical Education, Mumbai, which confirmed on 30/3/2023 that the Institution had been accredited for a period of five years with effect from 30/3/2023.