LAWS(BOM)-2023-6-606

SAGAR LAXMAN PATIL Vs. DEPUTY COMMISSIONER

Decided On June 26, 2023
Sagar Laxman Patil Appellant
V/S
DEPUTY COMMISSIONER Respondents

JUDGEMENT

(1.) Rule. Rule made returnable forthwith.

(2.) Though nobody appears for the Petitioner, I have taken assistance of learned APP to go through the record.

(3.) The Petitioner has challenged the externment order dtd. 02/10/2019 passed by Deputy Commissioner of Police, Zone IV, Ulhasnagar externing him outside the area of Thane District, Mumbai City, Mumbai suburban district and also from Karjat, Panvel Talukas of Raigad district for a period of one year.