(1.) By the present Writ Petition, the Petitioner has prayed for the following reliefs:-
(2.) Respondent Nos.1 to 3 are the statutory authorities established under the State.
(3.) Briefly stated, the facts are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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