LAWS(BOM)-2023-6-64

KDS TRADING PVT LTD Vs. INCOME TAX OFFICER

Decided On June 13, 2023
Kds Trading Pvt Ltd Appellant
V/S
INCOME TAX OFFICER Respondents

JUDGEMENT

(1.) This interim application is filed for bringing on record further developments post filing of the petition and post passing of order dated 9 th February 2023.

(2.) On 21/9/2022, the following order came to be passed:

(3.) On 9/2/2023, the following order came to be passed: