ANAND PRAKASH ANDTANI Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MOHD.ASLAM VS. STATE OF MAHARASHTRA [REFERRED TO]
BHIMAPA CHANDAPPA HOSAMANI AND OTHERS VS. STATE OF KARNATAKA [REFERRED TO]
ARUN NIVALAJI MORE VS. STATE OF MAHARASHTRA [REFERRED TO]
K.A.KOTRAPPA REDDY AND ANR VS. RAYARA MANJUNATHA REDDY @ N.R.MANJUNATHA AND ORS [REFERRED TO]
SURYABHAN S/O DATTU KHARAT VS. STATE OF MAHARASHTRA [REFERRED TO]
KISHORE BHADKE VS. STATE OF MAHARASHTRA [REFERRED TO]
NAZIMODDIN MOHAMMADDIN ALIAS NASIRODDIN VS. THE STATE OF MAHARASHTRA,THROUGH THE POLICE STATION,BHAGYANAGAR,NANDED TALUKA AND DISTRICT NANDED [REFERRED TO]
JAIPRAKASH VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
HASANKHAN AND ORS VS. STATE OF MAHARASHTRA [REFERRED TO]
ANTER SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
VIRSA SINGH VS. STATE OF PUNJAB [REFERRED TO]
NAGINDRA BALA MITRA VS. SUNIL CHANDRA ROY [REFERRED TO]
STATE OF UTTAR PRADESH VS. DEOMAN UPADHYAYA [REFERRED TO]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. RAYAVARAPU PUNNAYYA [REFERRED TO]
MODAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF HARYANA VS. SHER SINGH [REFERRED TO]
DELEEP SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MANKE RAM VS. STATE OF HARYANA [REFERRED TO]
MOUSAM SINGHA ROY VS. STATE OF WEST BENGAL [REFERRED TO]
SHIVAPPA BUDDAPPA KOLKAR VS. STATE OF KARNATAKA [REFERRED TO]
POHLU VS. STATE OF HARYANA [REFERRED TO]
NIRMAL SINGH VS. STATE OF BIHAR [REFERRED TO]
HEM RAJ VS. STATE OF HARYANA [REFERRED TO]
PULICHERLA NAGARAJU ALIAS NAGARAJA REDDY VS. STATE OF A P [REFERRED TO]
IQBAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
MARANADU VS. STATE [REFERRED TO]
WAMAN VS. STATE OF MAHARASHTRA [REFERRED TO]
PULUKURI KOTTAYA VS. EMPEROR [REFERRED TO]
UMESH SINGH VS. STATE OF BIHAR [REFERRED TO]
ARSHAD HUSSAIN VS. STATE OF RAJASTHAN [REFERRED TO]
M.B. SURESH VS. STATE OF KARNATAKA [REFERRED TO]
SHYAMAL SAHA VS. STATE OF WEST BENGAL [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAMESH JIJEBA LAHANE [REFERRED TO]
TOMASO BRUNO VS. STATE OF U.P. [REFERRED TO]
PAWAN KUMAR @ MONU MITTAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
MAKHAN SINGH VS. STATE OF HARYANA [REFERRED TO]
GOLBAR HUSSAIN & ORS VS. STATE OF ASSAM [REFERRED TO]
V K MISHRA & ANR VS. STATE OF UTTARAKHAND [REFERRED TO]
MAHAVIR SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
KRISHNEGOWDA & ORS. VS. STATE OF KARNATAKA BY ARKALGUD POLICE [REFERRED TO]
BHAURAO S/O MAROTI KESKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. DATTATRAYA TKARAM KADAM [REFERRED TO]
MOTIRAM PADU JOSHI AND OTHERS VS. THE STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. CHHAAKKI LAL AND ANOTHER [REFERRED TO]
KISHOR SHAMRAO BHOYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
DHANPAL VS. STATE NCT OF DELHI [REFERRED TO]
AMAR SINGH AND OTHERS VS. STATE (NCT OF DELHI) [REFERRED TO]
PARDESHIRAM VS. STATE OF M.P.(NOW CHHATTISGARH) [REFERRED TO]
MOHD. RAFIQ @ KALLU VS. STATE OF MADHYA PRADESH [REFERRED TO]
AJMAL VS. STATE OF KERALA [REFERRED TO]