(1.) Challenge in this petition is to the order of granting police aid to the plaintiffs in whose favour Trial Court granted injunction restraining defendants from disturbing possession of the plaintiffs over the suit property. The suit property is Gat No.73 admeasuring area 6 H. 74 R. situated at Soregaon, Taluka North Solapur, District Solapur.
(2.) The petitioners challenged the order of the Trial Court restraining them from disturbing plaintiffs' possession over the suit property. The plaintiffs filed an application before the Trial Court for police aid. The Trial Court by the impugned order granted police aid to the plaintiffs.
(3.) The Trial Court refers two judgments of this Court in the case of Hemant Vasant Jagtap and Ors. vs. Haji Abdul Malik Haji Yunusisa and Ors . reported in and Nirabai J. Patil vs. Narayan D. Patil reported in 2004 (1) Mh.L.J. 1058.