REGENT COMPUTRONICS PVT. LTD.

STATE BANK OF INDIA Appellant

V/S

Rakesh Babubhai Desai Respondents

Referred Judgements :-

INDIAN OVERSEAS BANK VS. INDUSTRIAL CHAIN CONCERN [REFERRED TO]
KERALA STATE CO OPERATIVE MARKETING FEDERATION VS. STATE BANK OF INDIA [REFERRED TO]
BRAHMA SHUM SHERE JUNG BAHADUR VS. CHARTERED BANK OF INDIA AUSTRALIA AND CHINA [REFERRED TO]
SYNDICATE BANK VS. PRINTERSALL P LTD [REFERRED TO]
CENTRAL BANK OF INDIA LTD VS. GOPINATHAN NAIR [REFERRED TO]
INDIAN BANK VS. CATHOLIC SYRIAN BANK LTD [REFERRED TO]

JUDGEMENT

(1.) Heard Ms. Swapna Joshi, learned counsel for the Appellant. Respondent Nos. 2 and 3, though served neither present nor represented.

(2.) The Appellant is the original plaintiff in Special Civil Suit No. 1/2006/A instituted before the Civil Judge Senior Division, Margao. The suit was partly decreed by the trial Court vide judgment and decree dtd. 28/5/2007.

(3.) The operative portion of the judgment and decree dtd. 28/5/2007 reads as follows:-

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STATE BANK OF INDIA Vs. RAKESH BABUBHAI DESAI

Referred Judgements :-

JUDGEMENT

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