LAWS(BOM)-2023-5-70

ANITA RAJ AJMERA Vs. RAJ RAMESH AJMERA

Decided On May 03, 2023
Anita Raj Ajmera Appellant
V/S
Raj Ramesh Ajmera Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule.

(3.) Learned Counsel for the respondent waives service.