THAKUR BASANT SINGH Vs. MAHABIR PERSHAD

JUDGEMENT

(1.) THESE are three consolidated appeals from three decrees of the Court of the Judicial Commissioner of Oudh, the first dated the 19th of March 1909 and the other two the 29th of March 1911.

(2.) BY the first of these, certain decrees of the Subordinate judge of Partabgarh, dated the 22nd of July 1908, were in part affirmed and in part reversed, and by the two latter a judgment and decree of the District Judge of Rae Bareli, dated the 5th of February 1910, was also in part affirmed and in part reversed.

(3.) A genealogical table set out in the respondent's case, the accuracy of which is not disputed, shows of what members these two families were composed : Madho ----------------------------| | Binda Sowak Ram Pershad | | ---------------| | | | Sheopal Chandra Bajrang Sing | Bhukan | ---------------------| | | Bijai Bahadur Bhopal Reghubar