GOA SHIPYARD LIMITED THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR VASCO Vs. VISHWAS D. HONAVARKAR & ORS.

Referred Judgements :-

STATE OF BIHAR V. BIHAR STATE WORKSHOP SUPERINTENDENT FEDERATION [REFERRED TO]
BENNETT COLEMAN AND COMPANY LTD. V. NARAYAN ATMARAM SAWANT [REFERRED TO]
KUNNASHADA MUTHUKOYA V. ADMINISTRATOR,U.T. OF LAKSHADWEEP [REFERRED TO]
STATE OF RAJASTHAN V. HARISCHANDRA SHARMA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. WORKMENIN ALL THE [REFERRED TO]
STATE OF PUNJAB VS. GANDHARA TRANSPORT COMPANY PRIVATE LIMITED [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
WORKMEN OF COCHIN PORT TRUST VS. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST [REFERRED TO]
POTTERY MAZDOOR PANCHAYAT VS. PERFECT POTTERY COMPANY LIMITED [REFERRED TO]
FLRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED VS. WORKMEN EMPLOYED [REFERRED TO]
S K VERMA VS. MAHESH CHANDRA [REFERRED TO]
CALCUTTA PORT SHRAMIK UNION VS. CALCUTTA RIVER TRANSPORT ASSOCIATION [REFERRED TO]
KARNANI PROPERTIES LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
MUKAND LTD VS. MUKAND STAFF and OFFICERS ASSOCIATION [REFERRED TO]
STATE BANK OF BIKANER VS. OM PRAKASH SHARMA [REFERRED TO]
STATE OF PUNJAB VS. SURINDER SINGH [REFERRED TO]
G M ONGC SHILCHAR VS. ONGC CONTRACTUAL WORKERS UNION [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. AZIZ AHMAD [REFERRED TO]
RAMESHWAR DAYAL VS. INDIAN RAILWAY CONSTRUCTION CO LTD [REFERRED TO]
DBH INTERNATIONAL LTD VS. THEIR WORKMEN [REFERRED TO]