(1.) Rule is made returnable forthwith and is heard. Perused the record annexed to the application.
(2.) Learned Sessions Court granted anticipatory bail to the applicants in Anticipatory Bail Application No.333 of 2013, by order dated 09.05.2013.
(3.) Facts in brief are:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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