LAWS(BOM)-2013-5-11

VIDYADHAR SITARAM MOKAL Vs. BARKATULLAH ALLHASAN SHAIKH

Decided On May 02, 2013
Vidyadhar Sitaram Mokal Appellant
V/S
Barkatullah Allhasan Shaikh Respondents

JUDGEMENT

(1.) Admit.

(2.) This is a classic case showing how the glaring fraudulent tactics played by the Land Mafias in and around Mumbai and how the poor agriculturists are made to prey to the allurement of the members of such Mafias.

(3.) The facts giving rise to the present appeal are as under: